(1.) Learned Additional Government Advocate accepts notice for respondent Nos.1 and 2.
(2.) Sri M.S. Devaraj, learned counsel, accepts notice for respondent No.3.
(3.) The petitioner is before this Court seeking for the following relief:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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