LAWS(KAR)-2023-5-12

KEMPAMMA Vs. MAHADEVAIAH

Decided On May 09, 2023
KEMPAMMA Appellant
V/S
MAHADEVAIAH Respondents

JUDGEMENT

(1.) Heard Sri. V. B. Siddaramaiah, learned counsel for petitioners and Sri. Narendra, learned counsel for Sri. P. M. Siddamallappa, learned counsel for caveator respondent No.1.

(2.) The matter is slated for orders. With the consent of both the parties, the same is taken up for final disposal.

(3.) Writ petitioners are defendant Nos.2 and 3 before the trial Court. Ranks of the parties are referred as per the status of the trial Court.