ASSISTANT EXECUTIVE ENGINEER Vs. K.H.KRISHNA REDDY

JUDGEMENT

(1.) Sri.H.V.Devaraju., learned counsel for the review petitioner has appeared in person.

(2.) The Review Petition is filed to review the order passed by this Court on 13/1/2022 in W.P.No.36744/2018.

(3.) Learned counsel Sri.H.V.Devaraju., submits that the review petitioner is the Assistant Executive Engineer (Ele), C, O & M (HT Cell) Division, Bangalore Electricity Supply Company Limited (BESCOM) who was the respondent in the Writ Petition and Sri.V.N.Murthy., was the advocate on record for the review petitioner.