ABIDA BEGUM Vs. MOHD. ISMAIL

Referred Judgements :-

MURARKA RADBEY SHYAM KAM KUMAR VS. ROOP SINGH RATHORE [REFERRED TO]
JABAR SINGH VS. GENDA LAL [REFERRED TO]
MOHAN RAJ VS. SURENDRA KUMAR TAPARIA [REFERRED TO]
K VENKATESWARA RAO VS. BEKKAM NARASIMHA REDDI [REFERRED TO]
F A SAPA VAIVENGA SAIKAPTHIANGA ZALAWMA LALHUTHANGA VS. SINGORA:ZONUNTHARA:HRANGTHASANGA:T ROZAMA:ROMANA [REFERRED TO]
L R SHIVARAMAGOWDA VS. T M CHANDRASHEKAR [REFERRED TO]
UMA BALLAV RATH VS. MAHESHWAR MOHANTY [REFERRED TO]
V NARAYANASWAMY VS. C P THIRUNAVUKKARASU [REFERRED TO]
UNION OF INDIA VS. ASSOCIATION FOR DEMOCRATIC REFORMS [REFERRED TO]
MANGANI LAL MANDAL VS. BISHNU DEO BHANDARI [REFERRED TO]
PONNALA LAKSHMAIAH VS. KOMMURI PRATAP REDDY [REFERRED TO]
KHADARSAB VS. MUNASAB [REFERRED TO]
NEELAM KUMARI VS. STATE OF BIHAR [REFERRED TO]
G.M. SIDDESHWAR VS. PRASANNA KUMAR [REFERRED TO]
KRISHNAMOORTHY VS. SIVAKUMAR [REFERRED TO]
LOK PRAHARI,THROUGH ITS GENERAL SECRETARY S.N.SHUKLA VS. UNION OF INDIA [REFERRED TO]
A.MANJU VS. PRAJWAL REVANNA [REFERRED TO]