LAWS(KAR)-2023-7-1800

RAFSAL K.R. Vs. UNION OF INDIA

Decided On July 26, 2023
Rafsal K.R. Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) The petitioner is before this Court calling in question charge sheet dtd. 6/8/2021 and the proceedings in Spl.C.No.1370/2021, pending before the XXXIII Additional city Civil and Sessions Judge and Special Judge for NDPS Cases, Bengaluru.

(2.) Heard Sri Prithveesh M.K., learned counsel for petitioner and Sri Madhukar Deshpande, learned Special Public Prosecutor for the respondent.

(3.) This Court on 15/7/2022, had passed the following order: