(1.) Accused in Crime No.114/2023 registered by Thalaghattapura Police Station, Bengaluru City, for the offences punishable under Ss. 8(c) and 22(C) of the Narcotic Drugs and Psychotropic Substances Act, 1985 (for short, 'the Act'), is before this Court under Sec. 439 Cr.PC.
(2.) Heard the learned Counsel for the parties.
(3.) On the basis of the complaint dtd. 15/4/2023 lodged by Nagaraj.R., Police Sub-Inspector attached to Thalaghattapura Police Station, the Station House Officer of Thalaghattapura Police Station, Bengaluru City, had registered FIR in Crime No.114/2023 against the petitioner herein for the aforesaid offences.