(1.) Learned counsel for the petitioners files a memo seeking withdrawal of this writ petition.
(2.) The memo for withdrawal reads as under;
(3.) Placing the submission of learned counsel and the memo on record, writ petition is dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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