LAWS(KAR)-2023-6-1201

JAYACHANDRA NAGAPPA KINI Vs. J. R. SAMUEL

Decided On June 05, 2023
Jayachandra Nagappa Kini Appellant
V/S
J. R. Samuel Respondents

JUDGEMENT

(1.) Sri.Harish., learned counsel on behalf of Sri.Praveen Kumar.N.K., for appellants has appeared in person.

(2.) The captioned appeal is listed today for orders regarding dismissal of appeal for non-compliance of office objections.

(3.) Counsel for appellants submits that short accommodation may be granted to comply office objections.