BIDAR VIDYA KENDRA Vs. STATE OF KARNATAKA

JUDGEMENT

(1.) In W.P.No.200421/2021, the petitioner is before this Court seeking for the following reliefs:

(2.) In W.P.No.203485/2019, the petitioner is before this Court seeking for the following reliefs:

(3.) In W.P.No.201363/2021, the petitioner is before this Court seeking for the following reliefs: