(1.) Learned counsel for the appellants is absent. No representation. Learned counsel for the respondent is present.
(2.) The suit is one for bare injunction, which was decreed by the trial Court.
(3.) The order sheet dtd. 3/3/2023 reads as under;
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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