SUNIL KUMAR Vs. VEERAMMA

JUDGEMENT

(1.) Heard learned counsel for the petitioner and the learned counsel for the respondents.

(2.) The above petition is filed seeking for the following reliefs:

(3.) The learned counsel for the petitioner submits that respondent No.1 has filed O.S.No.133/2016, which was pending before the II Additional Senior Civil Judge, Kalaburagi. The relief sought for in O.S.No.133/2016 is extracted hereunder for ready reference: