SURESH Vs. KHODAYS TRENDS

JUDGEMENT

(1.) Mr Vikram Huilgol, learned Senior counsel for the appellant.

(2.) Heard on the question of Admission.

(3.) This appeal under Sec. 13(1A) of the Commercial Courts Act, 2015 has been filed against the order dtd. 4/3/2023 passed by the Commercial Court by which an application preferred by the appellant under Order I Rule 10 of the Code of Civil Procedure has been rejected.