LAWS(KAR)-2023-7-1288

HUSSAINSAB Vs. STATE OF KARNATAKA

Decided On July 27, 2023
Hussainsab Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) Learned AGA is directed to take notice for respondent Nos.1 to 4.

(2.) Learned counsel Sri.B.Mohammed Ali undertakes to appearing for respondent No.5.

(3.) The petitioner is before this Court seeking for the following reliefs: