LAWS(KAR)-2023-6-1150

NAGARAJ Vs. SRIKANTA SWAMY

Decided On June 22, 2023
NAGARAJ Appellant
V/S
Srikanta Swamy Respondents

JUDGEMENT

(1.) Sri.A.Madushudhana Rao., learned counsel for the appellants and Sri.Chandrashekar.S., learned counsel for respondent No.1 have appeared in person.

(2.) This is an appeal from the Court of Senior Civil Judge & J.M.F.C., Malavalli.

(3.) For the sake of convenience, the parties shall be referred to as per their status and rankings before the Trial Court.