LAWS(KAR)-2023-7-4

N S SHAKUNTHALAMMA Vs. SHAMBAIAH

Decided On July 11, 2023
N S Shakunthalamma Appellant
V/S
Shambaiah Respondents

JUDGEMENT

(1.) In this petition, the petitioners seek a direction to the II Additional Senior Civil Judge, Anekal (for short "the Trial Court") to consider and dispose of I.A.No.3 filed by the petitioners in O.S.No.1063/2018, under Order VII Rule 11 CPC seeking rejection of plaint.

(2.) For the order proposed, notice to the respondents is dispensed with.

(3.) Heard learned counsel for the petitioners and perused the material on record.