AJEET Vs. STATE OF KARNATAKA

JUDGEMENT

(1.) In W.P.No.206277/2016, the petitioners are before this Court seeking for the following reliefs:

(2.) In W.P.No.200431/2017, the petitioner is before this Court seeking for the following reliefs:

(3.) In W.P.No.200432/2017, the petitioner is before this Court seeking for the following reliefs: