LAWS(KAR)-2023-6-1020

ABUTHALIB Vs. RAMZA

Decided On June 20, 2023
Abuthalib Appellant
V/S
Ramza Respondents

JUDGEMENT

(1.) Ms.Aruna Bhat., learned counsel on behalf of Sri.G.Lakshmeesh Rao., for the appellant has appeared in person.

(2.) This is an appeal from the Court of Prl.Senior Civil Judge and C.J.M., Shivamogga.

(3.) For the sake of convenience, the parties shall be referred to as per their status and rankings before the Trial Court.