LAWS(KAR)-2023-6-235

VEERUPAKSHA Vs. PRATIBHA

Decided On June 20, 2023
Veerupaksha Appellant
V/S
PRATIBHA Respondents

JUDGEMENT

(1.) Learned counsel for the petitioners filed a memo which reads as under:

(2.) In view of the memo, petition is dismissed as not pressed.