(1.) Heard Sri learned counsel B.S.Manjunath for appellant and Sri Shankar Reddy for respondents.
(2.) Appeal filed by the unsuccessful plaintiff challenging the order dtd. 29/6/2007 on issue No.2 passed in O.S.No.7560/2005 and holding issue No.2 in negative and consequently dismissing the suit of the plaintiff as barred by limitation.
(3.) Brief facts of the case are as under: Plaintiffs filed a suit for declaration and injunction with the following prayer: