(1.) Learned High Court Government Pleader accepts notice for the respondent No.1-State.
(2.) Sri Harisha H.M., learned counsel appeared on behalf of respondent No.2.
(3.) Office objections are hereby overruled.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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