LAWS(KAR)-2023-2-751

PUNARVASU Vs. INDRANI S.

Decided On February 01, 2023
Punarvasu Appellant
V/S
Indrani S. Respondents

JUDGEMENT

(1.) The petitioner is before this Court calling in question an order dtd. 18/9/2021 passed by the Principal Judge, Family Court, Mysore in C.Mis.No.319/2021.

(2.) Heard Sri. R. Kumar, learned counsel appearing for the petitioner and Sri. Trivikram S., learned counsel appearing for the respondent.

(3.) Brief facts that leads the petitioner to this Court in the subject petition, as borne out from the pleadings, are as follows: