GANGA HANUMAIAH Vs. VIJAYALAKSHMI

JUDGEMENT

(1.) Sri.T.Seshagiri Rao., learned counsel for appellants and Sri.Krishana Rao.K.N., learned counsel for respondent have appeared in person.

(2.) Sri.Ganga Hanumaiah., - Appellant No.1 for himself and as a Special Power of Attorney holder for appellant No.2 is physically present before the Court and he is duly identified by his advocate.

(3.) Mrs.Rajashree Yogananda., Power of Attorney holder for Smt.Vijayalakshmi., - respondent is also physically present before the Court and she has been duly identified by her advocate.