LAWS(KAR)-2023-9-137

ZARANAPPA CHINCHOLIKAR Vs. MANAGING DIRECTOR, DISCIPLINARY AUTHORITY

Decided On September 08, 2023
Zaranappa Chincholikar Appellant
V/S
Managing Director, Disciplinary Authority Respondents

JUDGEMENT

(1.) The petitioner is before this court calling in question an order dtd. 28/7/2023 by which the petitioner comes to be placed under suspension invoking power of placing the petitioner under suspension under the rules.

(2.) Heard Sri.Vijay R Sarathy, learned counsel for the petitioner; Sri.Rajasekhar Buraji, learned counsel for respondent No.1 and Sri.Santosh B Malagoudar, learned counsel for respondent No.2.

(3.) Facts adumbrated are as follows: