LAWS(KAR)-2023-8-1177

CHANDRASHEKARAYYA Vs. SHADAKSHARAYYA

Decided On August 23, 2023
Chandrashekarayya Appellant
V/S
SHADAKSHARAYYA Respondents

JUDGEMENT

(1.) The petitioner is before this Court calling in question the order of the Assistant Commissioner dtd. 19/1/2018 which sets aside the mutation made by the Tahasildar in favour of the petitioner and the order of the Deputy Commissioner dtd. 30/10/2019 which affirms the order of the Assistant Commissioner.

(2.) Heard Smt.Nandini Somapur appearing for the petitioners and the learned counsel for the respondents.

(3.) Facts in brief, germane are as follows: