(1.) This matter is listed for admission. Heard the learned counsel appearing for the petitioner.
(2.) This CRP is filed under Sec. 115 of CPC., challenging the order on I.A.No.4 dtd. 17/10/2022 passed in O.S.No.789/2013 on the file of IV Additional Civil Judge, Bengaluru Rural District, Bengaluru, permitting defendant No.1 to file the written statement on cost of Rs.1,000.00.
(3.) Perused the order of the Trial Court dtd. 17/10/2022.