LAWS(KAR)-2023-2-132

VISHWAS K.M. Vs. DEPUTY COMMISSIONER

Decided On February 13, 2023
Vishwas K.M. Appellant
V/S
DEPUTY COMMISSIONER Respondents

JUDGEMENT

(1.) Petitioner is before this Court seeking the following prayers:

(2.) Heard Smt.Priyanka Yavagal, learned counsel appearing for petitioner and Smt.Shwetha Krishnappa, learned Additional Government Advocate appearing for respondents.

(3.) Learned counsel for petitioner would submit that the issue in the lis stands covered by the judgment rendered by this Court in W.P.No.21723 of 2022 disposed on 25/1/2023 which concerns the sister of the petitioner. 3. Learned Additional Government Advocate appearing for the respondents would also accept the same.