CHETHAN J. Vs. MANAGING DIRECTOR,KPTCL

JUDGEMENT

(1.) Smt.D.J.Rakshitha, learned counsel accepts notice for respondents.

(2.) In this writ petition, the petitioners have made various representations produced at Annexure-F series seeking relief of transfer by means of recruitment to the cadre of the Assistant Engineer (Ele.).

(3.) It is the grievance of the petitioners that the representations made by the petitioners have not been considered by the respondents herein.