LAWS(KAR)-2023-2-569

R.BASAVARAJ Vs. ASSISTANT COMMISSIONER

Decided On February 22, 2023
R.Basavaraj Appellant
V/S
ASSISTANT COMMISSIONER Respondents

JUDGEMENT

(1.) Sri.S.V.Prakash., learned counsel for petitioner and Smt.A.R.Sharadamba., learned AGA for respondent No.1 have appeared in person. Sri.Mohan Kumar.T., learned counsel for respondent No.2 has appeared through video conferencing.

(2.) The captioned Writ Petition is filed to quash the order dtd.:7/11/2016 passed by the Assistant Commissioner, Shivamogga Sub-division, Shivamogga - first respondent in [xxxxxxxxxxxx] vide Annexure-G.

(3.) Learned counsel for petitioner, learned AGA for respondent No.1 and learned counsel for respondent No.2 have urged several contentions.