B.M. VENKATESH NAYAK Vs. KHADAR VALI H.

JUDGEMENT

(1.) Heard Sri.Sadanand M.K., for Sri.K.S.Patil, learned counsel for the petitioner and Sri.Hanumanthareddy Sahukar, learned counsel for the respondent.

(2.) During the course of hearing, a memo came to be filed, which reads as under:

(3.) A copy of the memo has been furnished to the counsel for the respondent and Sri.Hanumanthareddy Sahukar submits that suitable orders be passed.