(1.) Learned counsel for the appellants is not present either physically or through video conference.
(2.) In view of non compliance of office objections raised on I.A.No.3/2019, the said I.A. stands returned to the applicant.
(3.) On 17/7/2023 this Court had made the following observation:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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