LAWS(KAR)-2023-7-483

L.N. MADHUSUDHAN Vs. S. MITHUN KUMAR

Decided On July 14, 2023
L.N. Madhusudhan Appellant
V/S
S. Mithun Kumar Respondents

JUDGEMENT

(1.) This petition is filed challenging the order dtd. 23/2/2023 passed on I.A.No.5 in O.S.No.684/2022 by the III Additional Senior Civil Judge and CJM, Mysuru.

(2.) This matter is listed for admission. Heard the learned counsel for the petitioner and also learned counsel for the respondents.

(3.) The challenge made in this revision petition is for rejection of an application filed under Order VII Rule 11(d) and (d) of C.P.C.