LAWS(KAR)-2023-1-486

M.D. RAZAK Vs. B.SANGAPPA

Decided On January 18, 2023
M.D. Razak Appellant
V/S
B.Sangappa Respondents

JUDGEMENT

(1.) Heard Sri.Ganesh.S.Kalaburagi, the learned counsel, appearing for the petitioner and Sri.Shivanand Patil, learned counsel appearing for caveator/respondent No.1.

(2.) The petitioner aggrieved by the order of the trial Court in O.S.No.10/2019 on the file of Additional Civil Judge, Lingasugur.

(3.) In terms of the impugned order the application filed under Sec. 151 of Code of Civil Procedure in O.S.No.10/2019 with a prayer to club the suit with O.S.No.116/2015, is allowed.