(1.) Heard Sri Feroze Nizam A., learned Counsel for the petitioner and Sri Vinayaka V.S., learned HCGP for the respondent-State.
(2.) This petition is filed under Sec. 438 Cr.P.C. with the following prayer:
(3.) Brief facts of the case are as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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