LAWS(KAR)-2023-6-482

B. NARASIMHA PAI Vs. B. PANDURANGA PAI

Decided On June 01, 2023
B. Narasimha Pai Appellant
V/S
B. Panduranga Pai Respondents

JUDGEMENT

(1.) Sri. K. Prasanna Shetty, learned counsel for the appellant has appeared in person.

(2.) This appeal is from the Court of Senior Civil Judge, Kundapura.

(3.) For the sake of convenience, the parties shall be referred to as per status and their rankings before the Trial Court.