LAWS(KAR)-2023-3-217

M.L.ASHOK KUMAR Vs. PRASAD S.

Decided On March 09, 2023
M.L.Ashok Kumar Appellant
V/S
Prasad S. Respondents

JUDGEMENT

(1.) Heard.

(2.) Initially, Sri Skanda Kumar, learned counsel and subsequently, Sri M.D.Raghunath, learned counsel addressed this Court on behalf of the complainant.

(3.) This contempt petition is filed with a grievance that there is willful disobedience of the order of this Court dtd. 1/2/2022 passed by the learned Single Judge in Writ Petition No.20695/2021.