LAWS(KAR)-2023-6-1305

B.N.PARTHASARATHY Vs. STATE OF KARNATAKA

Decided On June 26, 2023
B.N.Parthasarathy Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) Sri.Suresh Jagannath., learned counsel on behalf of Sri.Kumara.K.G., for appellant has appeared in person.

(2.) This is an appeal from the Court of V Addl. District and Sessions Judge, Mysuru.

(3.) For the sake of convenience, the status of the parties shall be referred to as per their rankings before the Trial Court.