LAWS(KAR)-2023-7-214

L.MUNIKRISHNAPPA Vs. SIDDALINGAPPA

Decided On July 11, 2023
L.Munikrishnappa Appellant
V/S
SIDDALINGAPPA Respondents

JUDGEMENT

(1.) Sri.Lourdu Mariyappa.A., learned counsel for the appellant has appeared through video conferencing.

(2.) This is an appeal from the Court of Addl. Senior Civil Judge & JMFC, Chickballapur.

(3.) For the sake of convenience, the status of the parties shall be referred to as per their ranking before the Trial Court.