SRINITH Vs. CENTRAL BOARD OF SECONDARY EDUCATION

JUDGEMENT

(1.) The petitioner seeks the following prayers:

(2.) Heard the learned counsel Dr.S.Arumugam, appearing for petitioner, Sri.M.R.Shailendra, learned counsel appearing for respondents 1 and 2 and Sri.Ramesh Upadhyaya, learned counsel appearing for respondent No.3.

(3.) The petitioner is before this Court seeking change of his name in the CBSE records from Srinith to Srinith Srikrishna for it having been turned down by the competent authority.