LAWS(KAR)-2023-1-732

SPECIAL LAND ACQUISITION OFFICER Vs. RECOVERY OFFICER

Decided On January 11, 2023
SPECIAL LAND ACQUISITION OFFICER Appellant
V/S
RECOVERY OFFICER Respondents

JUDGEMENT

(1.) Sri.P.V.Chandrashekar., learned counsel for the petitioner has appeared in person.

(2.) The facts in brief are stated as under:

(3.) Sri.P.V.Chandrashekar, learned counsel for the petitioner has urged several contentions.