(1.) Learned counsel for the appellant is absent, no representation.
(2.) Appeal is of the year 2012. The order sheet dtd. 8/2/2013 reads as under:
(3.) In view of not paying deficit Court fee, the appeal came to be dismissed on 22/2/2013. The order reads as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN