(1.) Sri G Krishna Murthy, learned Senior Counsel along with Sri Ramesh P Kulkarni, for appellants. Sri V B Shivakumar, learned counsel for the respondents.
(2.) This appeal under Sec. 37(1)(c) of the Arbitration & Conciliation Act, 1996 has been filed against the judgment dtd. 3/9/2019 passed by the learned Judge of the Commercial Court by which the objections preferred by the appellant under Sec. 34 of the Arbitration & Conciliation Act, 1996 has been dismissed.
(3.) We have heard the learned counsel for the parties at length.