(1.) Learned counsel for the petitioner filed memo which reads as under:
(2.) In view of the memo, petitions are dismissed as withdrawn with lib erty as prayed for.
(3.) The office is directed to return the cer tified copy of the documents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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