(1.) The petitioners are before this Court seeking the following prayer:
(2.) Heard Sri Dhyan Chinnappa, learned senior counsel for the petitioners and Sri Mahesh Chaudhary, learned counsel for respondent No.2.
(3.) The petitioners and the respondent have been in squabble for some time. They were before this Court in Crl.P.No.3575/2022. This Court in terms of its order dtd. 21/10/2022, while observing the manner in which the cognizance orders were treated, has passed the following order: