LAWS(KAR)-2023-7-1390

BASAVARAJU Vs. B.S. RAMAMANI

Decided On July 21, 2023
BASAVARAJU Appellant
V/S
B.S. Ramamani Respondents

JUDGEMENT

(1.) Sri.M.B.Chandrachooda., learned counsel for the appellant has appeared in person.

(2.) This is an appeal from the Court of Senior Civil Judge and J.M.F.C., Turuvekere.

(3.) For the sake of convenience, the status of the parties shall be referred to as per their ranking before the Trial Court.