NEHRU Vs. IRAMMA

JUDGEMENT

(1.) Smt.Veerani Nandi., learned counsel on behalf of Sri.Ravi B.Patil., for the petitioners has appeared in person.

(2.) As could be seen from the daily order sheet, the petition was listed on 6/3/2020 and this Court finally, granted two weeks time to do the needful, failing which the Writ Petition stands dismissed automatically.

(3.) The petition is listed today for orders regarding dismissal of Writ petition in view of earlier peremptory order.