HONNURSWAMY Vs. STATE OF KARNATAKA

JUDGEMENT

(1.) Heard Sri. Srinand A. Pachhapure, learned counsel for petitioners, Smt. Girija S.Hiremath, learned High Court Government Pleader for the respondent No. 1-State and Shri. Sandesh Chouta, learned Senior Counsel representing Shri. Avinash M. Angadi, for the complainant. Perused the records.

(2.) The present petition is filed under Sec. 438 of Cr.P.C. with the following prayer :-

(3.) The brief facts of the case are as under:-