LAWS(KAR)-2023-1-1100

MUKTHABAI Vs. SANNASHANKRAPPA

Decided On January 16, 2023
MUKTHABAI Appellant
V/S
Sannashankrappa Respondents

JUDGEMENT

(1.) Shri A.C.Chakalabbi and Shri S.B.Doddagoudar, learned counsel takes notice for respondent.

(2.) Heard both sides and perused the material on record.

(3.) Petitioner/accused in C.C.No.1175/2022 on the file of the Prl. Civil Judge and JMFC, Badami, has preferred this petition against issuance of process against him.