LAWS(KAR)-2023-1-396

MANGALAM CEMENT LIMITED Vs. TRIVENI TURBINE LIMITED

Decided On January 24, 2023
MANGALAM CEMENT LIMITED Appellant
V/S
Triveni Turbine Limited Respondents

JUDGEMENT

(1.) The petitioner is before this Court calling in question an order dtd. 7/7/2022 passed in COM.M.A.No.10/2021 in the Court of the LXXXVI Additional City Civil Judge, Bengaluru (CCH.No.87).

(2.) Heard Sri. Dhyan Chinnappa, learned Senior counsel along with Sri. Samartha S., learned counsel appearing for the petitioner and Sri. Nandeesh Patel, learned counsel representing the respondent.

(3.) Brief facts that lead the petitioner to this Court, in the subject petition, as borne out from the pleadings, are as follows:-