LAWS(KAR)-2023-7-164

SINGEGOWDA Vs. NINGEGOWDA

Decided On July 06, 2023
Singegowda Appellant
V/S
NINGEGOWDA Respondents

JUDGEMENT

(1.) Sri.Bhargav.G., learned counsel for the appellant has appeared in person.

(2.) This is an appeal from the Court of Senior Civil Judge & JMFC, Turuvekere.

(3.) For the sake of convenience, the status of the parties shall be referred to as per their rankings before the Trial Court.