LAWS(KAR)-2023-7-1552

M. PONNUSWAMY Vs. DHARMENDRA KUMAR SHARMA

Decided On July 20, 2023
M. PONNUSWAMY Appellant
V/S
Dharmendra Kumar Sharma Respondents

JUDGEMENT

(1.) This appeal by the plaintiffs is directed against order dated April 6, 2023 on the interlocutory application filed by the third Defendant under Order 7 Rule 11 of Code of Civil Procedure,1908['the CPC' for short] in O.S.No.3003/2006 on the file of III Addl. Senior Civil Judge, Bangalore Rural District, Bangalore, rejecting the plaint.

(2.) Heard Shri. Sreevatsa S, learned Senior Counsel for the Appellants/plaintiffs and Shri. Dhyan Chinnappa, learned Senior Counsel for Respondent No.3/Defendant No.3.

(3.) For the sake of convenience, parties shall be referred as per their status before the Trial Court.